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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(7)(d) in The Rajasthan Sales Tax Act, 1994

(d)has not regularly employed any method of accounting, or if the method employed is such that in the opinion of the assessing authority, assessment cannot properly be made on the basis thereof; or