Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 414] [Entire Act] State of Uttar Pradesh - Subsection Section 414(g) in The General Rules (Civil), 1957 (g)Statement of out-turn of work of judicial officers in Form No. [167] [Substituted for figure '168' by Notification No. 250/VIII-b-1, dated 14-8-1961, published in U. P. Gazette, Part II, dated 3rd February, 1962.].
