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State of Rajasthan - Section

Section 9 in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989

9. Provision for payment of amount due on account of journey.

- The Secretary shall arrange to make the payment from the budget of the Legislative Assembly, the amount due on account of the journey undertaken by the pensioner member as determined on the basis of the pensioner member's bus journey forms (duplicate foils) sent by the State Roadways for payment.