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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Greater Bengaluru City Corporation -

Section 30(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)This section applies to any public meeting in connection withcorporation elections held in any ward between the date of the issue of anotification fixing the date of the poll to elect a councillor or councillors and thedate on which the election is held.