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[Cites 0, Cited by 0] [Section 457(13)] [Section 457] [Entire Act]

State of Maharashtra - Subsection

Section 457(13)(j) in The Maharashtra Municipal Corporations Act, 1949

(j)the inspection of premises used or suspected of being used as a factory, workshop, work-place or bakery or for any licenseable trade or occupation or for the storage of any licenseable article;