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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Bombay Presidency - Subsection

Section 48(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)perform such duties as he is directed by or under this Act to perform and such other duties in and with regard to the Corporation and the Standing Committee as shall be required of him by those bodies respectively;