Himachal Pradesh High Court
Oic vs . Shridhar And Connected Matters on 11 April, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
OIC vs. Shridhar and connected matters .
FAO No.9 of 2015 with FAO No.19,20, 21 and 22 of 2015 11.04.2023 Present Mr. Ishan Sharma, Advocate, for the appellant(s).
Mr. Adarsh Sharma, Advocate, for respondent No.1 to 3.
Mr. Divya Raj Singh, Advocate, for respondent No.4.
r List on 8.05.2023, as prayed for by learned counsel for the parties.
(Sandeep Sharma) Judge April 11, 2023 (shankar) ::: Downloaded on - 11/04/2023 20:56:30 :::CIS