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[Section 9]
[Entire Act]
Union of India - Subsection
Section 9(2) in The National Highways fee (Determination of Rates and Collection) Rules, 2008
| Amount payable | Maximum number of one way journeys allowed | Period of validity |
| One and half times of the fee for one way journey | Two | Twenty-four hour from the time of payment |
| Two-third of amount o the fee payable for fifty single journeys | Fifty | One month from date of Payment |