Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 24 in The Indian Christian Marriage Act, 1872 24. Form of certificate.— The certificate to be issued by such Minister shall be in the form contained in the Second Schedule hereto annexed, or to the like effect.
