Madhya Pradesh High Court
Dare Builders Vii Tagore Complex Opp. ... vs The Commissioner Customs And Central ... on 11 August, 2015
CEA-10-2015 (DARE BUILDERS VII TA GORE COMPLEX OPP. GOVT. SCHOOL DIST T. SA GAR Vs THE COMMISSIONER CUSTOMS AND CENTRAL EXCISE BHOPAL) 1 1-08-2015 Respondents pray for seek permission to file reply to the
application for condonation of delay and objection to admission of this appeal. Prayer allowed List after two weeks.
(RAJENDRA MENON) (SUSHIL KUMAR GUPTA) JUDGE JUDGE