Section 370(a) in Police Regulations, Bengal , 1943
(a)After recording attendance, the officer holding the parade shall question the chaukidars present as to whether they have any reports to make on the following points :-(i)births ;(ii)deaths ;(iii)epidemics:(iv)fires ;(v)the state of crops ;(vi)cattle disease ;(vii)obstruction to telegraph wires ;(viii)injury to survey pillars, Government trees, bridges, etc.;(ix)the arrival of foreigners, swindlers, or criminal tribes in their villages ;(x)the movements of bad characters ;(xi)visits of suspicious persons or registered bad characters to their villages ;(xii)persons suspected of cattle poisoning ;(xiii)loss or straying of cattle ;(xiv)the arrival of any suspicious boats ;(xv)the existence of any dispute likely to lead to a breach of the peace;(xvi)encroachments on, and injuries to, public roads ; and(xvii)any other matter regarding which the officer holding the parade may wish or have been ordered to obtain information.
