Andhra Pradesh High Court - Amravati
C.Uma Maheshwar Reddy vs Sri K.S.Jawahar Reddy on 7 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.C.C.No.1885 of 2023
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note 07.10.2023 RRR, J Smt. S. Siva Kumari, learned counsel for the respondents submits that bills due to the petitioner(s) have been uploaded.
Time sought for compliance. Post on 24.11.2023.
________ RRR, J DSV.