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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(iv) in The Telecommunication Interconnection Usage Charges Regulation, 2003

(iv)[ "BSO, CMSP, ILDO, NLDO and UASP" respectively mean the Basic Service Operator, Cellular Mobile Service Provider, International Long Distance Operator, National Long Distance Operator and Unified Service Provider.]