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Bombay High Court

M/S Hindustan Petroleum Corp. Ltd. ... vs Solapur Dist. Mathadi And Unprotected ... on 25 August, 2022

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                                                       904. wp 538-2005 & ors..doc

                Urmila Ingale

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
         Digitally signed
         by URMILA
URMILA   PRAMOD
PRAMOD   INGALE


                                         WRIT PETITION NO. 538 OF 2005
         Date:
INGALE   2022.08.25
         20:03:03 +0530




                                Enpac India Pvt. Ltd.                .. Petitioner
                                      vs.
                                The Grocery Market and Shops Board   .. Respondents
                                                           WITH
                                          CIVIL APPLICATION NO. 1317 OF 2005
                                                             IN
                                            WRIT PETITION NO. 538 OF 2005
                                Akhil Bhartiya Mathadi Transport
                                and General Kamgar Union             .. Petitioner
                                      vs.
                                Enpac India Pvt. Ltd. and anr.       .. Respondents
                                                      WITH
                                          WRIT PETITION NO. 3030 OF 2010

                                Castrol India Limited                      .. Petitioner
                                     vs.
                                The Secretary, Grocery Market and
                                Shops Board and anr.                       .. Respondents
                                                      WITH
                                          WRIT PETITION NO. 3398 OF 2010

                                Maharashtra Textile Processors Association
                                and ors.                                   .. Petitioners
                                     vs.
                                Cloth Markets and Shops Board for
                                Greater Mumbai and anr.                    .. Respondents
                                                          WITH
                                      INTERIM APPLICATION NO. 9960 OF 2022
                                                            IN
                                          WRIT PETITION NO. 3398 OF 2010

                                Maharashtra Mathadi Shramjeevi
                                Kamgar and General Union                   ..Applicant
                                     vs.
                                Maharashtra Textile Processors
                                Association and ors.                       ..Respondents

                                                             1
                                           904. wp 538-2005 & ors..doc

                      WITH
          WRIT PETITION NO. 4029 OF 2012

Bhiwandi Textile Processors Association       .. Petitioner
     vs.
Cloth Markets and Shops Board for
Greater Mumbai and ors.                       .. Respondents
                      WITH
          WRIT PETITION NO. 4351 OF 2010

Steel Re-rollers Association of Maharashtra .. Petitioner
      vs.
The Secretary, Bombay Iron and Steel
Labour Board and ors.                       .. Respondents
                      WITH
          WRIT PETITION NO. 4470 OF 2011

The Bombay Dyeing and Manufacturing
Co. Ltd. (Polyster Plant)                     .. Petitioner
     vs.
State of Maharashtra and ors.                 .. Respondents

                      WITH
          WRIT PETITION NO. 8311 OF 2010

Krishna Paper and Board Mills and anr.   .. Petitioners
     vs.
The Metal (Excluding Iron and Steel) and
Paper Markets and Shops Mathadi
Labour Board and anr.                    .. Respondents
                           WITH
          WRIT PETITION NO. 8310 OF 2010

Suchak Paper Manufacturing Co. Pvt. Ltd. .. Petitioner
     vs.
The Metal (Excluding Iron and Steel) and
Paper Markets and Shops Mathadi
Labour Board and anr.                    .. Respondents




                             2
                                          904. wp 538-2005 & ors..doc

                      WITH
        WRIT PETITION ST. NO. 24964 OF 2018

M/s. Hindustan Petroleum Corp. Ltd.
through Officer, Shri Gajendra Sunhare       .. Petitioner
     vs.
Solapur Dist. Mathadi and Unprotected
Labour Board and ors.                        .. Respondents
                      WITH
          WRIT PETITION NO. 9743 OF 2009

Shree Hari Chemicals Export Ltd.             .. Petitioner
     vs.
Grocery Markets and Shops Board for
Greater Mumbai                               .. Respondents

                       WITH
           WRIT PETITION NO. 119 OF 2011

M/s. Just Textiles Ltd.                      .. Petitioner
     vs.
Cloth Markets and Shops Labour Board
for Greater Mumbai and ors.                  .. Respondents

                      WITH
          WRIT PETITION NO. 1168 OF 2018

M/s. Ridham Textport Pvt. Ltd.               .. Petitioner
     vs.
Cloth Market or Shops Board and
Unprotected Workers Board and ors.           .. Respondents

                          ------------
Mr. N.N. Gawade i/b Sanjay Udeshi and Co. for Petitioner in
WP/538/2005, WP/4351/2010.
Mr Avinash Jalisatgi i/b Navneet Chahal for Petitioner in WP/
3398/2010.
Mr. Avinash Jalisatgi for Petitioner in WP/4470/2011 &
WP/9743/2009.


                              3
                                       904. wp 538-2005 & ors..doc

Mr. Avinash Jalisatgi for Petitioner in WP/8311/2010,
WP/8310/2010, WP/119/2011, WP/4029/2012.
Mr. Lancy D'Souza a/w Ms. Deepika Agarwal a/w Mr. V.M.
Parkar for Petitioner in WP(ST)/24964/2018.
Mr P.P. Kakade Government Pleader a/w Mr B.V. Samant
AGP a/w Ms. R.A. Salunkhe AGP a/w Mr. M. M. Pabale, AGP
for State.
Mr. Suresh S. Pakale for Resp No.1 in WP/538/2005.
Mr. Milan S. Topkar a/w Ms. Pavitra Manesh a/w Mr. Saurabh
Mandlik for Resp No.1 in WP/4351/2010 & for Resp No.5 in
WP/4470/2011.
Mr. Rahul D. Oak for Resp NO.1 in WP/3030/2010,
WP/8311/2010, WP/8310/2010, WP/9743/2019.
Ms. Lata Desai i/b M/s. Divekar & Co. for Resp Nos.1,2,3,5,
in WP/1168/2018, for Resp No.1 in WP(ST)/24964/2018,
WP/4029/2012, WP/3398//2010, for Resp Nos.1 & 2 in WP/
119/2011.
Mr. A.S. Peerzada a/w Mr Iqbal Shaikh for Applicant in
IA/9960/2022.
                          ------------

               CORAM : DIPANKAR DATTA, CJ. &
                       M. S. KARNIK, J.

DATE : AUGUST 25, 2022. P.C. :

Stand over to August 26, 2022 at 4.15 p.m. (M. S. KARNIK, J.) (CHIEF JUSTICE) 4