Bombay High Court
M/S Hindustan Petroleum Corp. Ltd. ... vs Solapur Dist. Mathadi And Unprotected ... on 25 August, 2022
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
904. wp 538-2005 & ors..doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally signed
by URMILA
URMILA PRAMOD
PRAMOD INGALE
WRIT PETITION NO. 538 OF 2005
Date:
INGALE 2022.08.25
20:03:03 +0530
Enpac India Pvt. Ltd. .. Petitioner
vs.
The Grocery Market and Shops Board .. Respondents
WITH
CIVIL APPLICATION NO. 1317 OF 2005
IN
WRIT PETITION NO. 538 OF 2005
Akhil Bhartiya Mathadi Transport
and General Kamgar Union .. Petitioner
vs.
Enpac India Pvt. Ltd. and anr. .. Respondents
WITH
WRIT PETITION NO. 3030 OF 2010
Castrol India Limited .. Petitioner
vs.
The Secretary, Grocery Market and
Shops Board and anr. .. Respondents
WITH
WRIT PETITION NO. 3398 OF 2010
Maharashtra Textile Processors Association
and ors. .. Petitioners
vs.
Cloth Markets and Shops Board for
Greater Mumbai and anr. .. Respondents
WITH
INTERIM APPLICATION NO. 9960 OF 2022
IN
WRIT PETITION NO. 3398 OF 2010
Maharashtra Mathadi Shramjeevi
Kamgar and General Union ..Applicant
vs.
Maharashtra Textile Processors
Association and ors. ..Respondents
1
904. wp 538-2005 & ors..doc
WITH
WRIT PETITION NO. 4029 OF 2012
Bhiwandi Textile Processors Association .. Petitioner
vs.
Cloth Markets and Shops Board for
Greater Mumbai and ors. .. Respondents
WITH
WRIT PETITION NO. 4351 OF 2010
Steel Re-rollers Association of Maharashtra .. Petitioner
vs.
The Secretary, Bombay Iron and Steel
Labour Board and ors. .. Respondents
WITH
WRIT PETITION NO. 4470 OF 2011
The Bombay Dyeing and Manufacturing
Co. Ltd. (Polyster Plant) .. Petitioner
vs.
State of Maharashtra and ors. .. Respondents
WITH
WRIT PETITION NO. 8311 OF 2010
Krishna Paper and Board Mills and anr. .. Petitioners
vs.
The Metal (Excluding Iron and Steel) and
Paper Markets and Shops Mathadi
Labour Board and anr. .. Respondents
WITH
WRIT PETITION NO. 8310 OF 2010
Suchak Paper Manufacturing Co. Pvt. Ltd. .. Petitioner
vs.
The Metal (Excluding Iron and Steel) and
Paper Markets and Shops Mathadi
Labour Board and anr. .. Respondents
2
904. wp 538-2005 & ors..doc
WITH
WRIT PETITION ST. NO. 24964 OF 2018
M/s. Hindustan Petroleum Corp. Ltd.
through Officer, Shri Gajendra Sunhare .. Petitioner
vs.
Solapur Dist. Mathadi and Unprotected
Labour Board and ors. .. Respondents
WITH
WRIT PETITION NO. 9743 OF 2009
Shree Hari Chemicals Export Ltd. .. Petitioner
vs.
Grocery Markets and Shops Board for
Greater Mumbai .. Respondents
WITH
WRIT PETITION NO. 119 OF 2011
M/s. Just Textiles Ltd. .. Petitioner
vs.
Cloth Markets and Shops Labour Board
for Greater Mumbai and ors. .. Respondents
WITH
WRIT PETITION NO. 1168 OF 2018
M/s. Ridham Textport Pvt. Ltd. .. Petitioner
vs.
Cloth Market or Shops Board and
Unprotected Workers Board and ors. .. Respondents
------------
Mr. N.N. Gawade i/b Sanjay Udeshi and Co. for Petitioner in
WP/538/2005, WP/4351/2010.
Mr Avinash Jalisatgi i/b Navneet Chahal for Petitioner in WP/
3398/2010.
Mr. Avinash Jalisatgi for Petitioner in WP/4470/2011 &
WP/9743/2009.
3
904. wp 538-2005 & ors..doc
Mr. Avinash Jalisatgi for Petitioner in WP/8311/2010,
WP/8310/2010, WP/119/2011, WP/4029/2012.
Mr. Lancy D'Souza a/w Ms. Deepika Agarwal a/w Mr. V.M.
Parkar for Petitioner in WP(ST)/24964/2018.
Mr P.P. Kakade Government Pleader a/w Mr B.V. Samant
AGP a/w Ms. R.A. Salunkhe AGP a/w Mr. M. M. Pabale, AGP
for State.
Mr. Suresh S. Pakale for Resp No.1 in WP/538/2005.
Mr. Milan S. Topkar a/w Ms. Pavitra Manesh a/w Mr. Saurabh
Mandlik for Resp No.1 in WP/4351/2010 & for Resp No.5 in
WP/4470/2011.
Mr. Rahul D. Oak for Resp NO.1 in WP/3030/2010,
WP/8311/2010, WP/8310/2010, WP/9743/2019.
Ms. Lata Desai i/b M/s. Divekar & Co. for Resp Nos.1,2,3,5,
in WP/1168/2018, for Resp No.1 in WP(ST)/24964/2018,
WP/4029/2012, WP/3398//2010, for Resp Nos.1 & 2 in WP/
119/2011.
Mr. A.S. Peerzada a/w Mr Iqbal Shaikh for Applicant in
IA/9960/2022.
------------
CORAM : DIPANKAR DATTA, CJ. &
M. S. KARNIK, J.
DATE : AUGUST 25, 2022. P.C. :
Stand over to August 26, 2022 at 4.15 p.m. (M. S. KARNIK, J.) (CHIEF JUSTICE) 4