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Madhya Pradesh High Court

Praveen Tiwari (Sharma) vs Smt. Anita Upadhyay on 26 March, 2018

             THE HIGH COURT OF MADHYA PRADESH
                         MA-874-2018
                (PRAVEEN TIWARI (SHARMA) Vs SMT. ANITA UPADHYAY)


  2
  Indore, Dated : 26-03-2018
        Parties through their counsel.
        Shri Brijendra Mishra, learned counsel for the respondent

submits that he has filed caveat.

Let memo of appeal and documents be supplied to him within sh three days.

e List thereafter.

ad IR to continue till the next date of hearing.

Pr (VIVEK RUSIA) a JUDGE hy ad Digitally signed by Jasleen Singh Saluja M Date: 2018.03.27 10:26:47 +05'30' jasleen of rt ou C h ig H