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Jharkhand High Court

Suketu Jiten Mody vs The State Of Jharkhand & Ors. ... Opp. ... on 7 April, 2026

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   CrM.P. no. 510 of 2026

                           Suketu Jiten Mody                         ...   Petitioner
                                                Versus

                         The State of Jharkhand & Ors.               ...   Opp. parties


         Coram:      HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

                     For the Petitioner      : Mr. Deepak Sinha , Adv.
                     For the State          : Ms. Rishi Bharti, AC to AAG III
                     For the O.P.no. 2     : Ms. Surabhi, Adv.




05 / 07.04.2026

Heard the parties.

Learned counsel for the O.P.no. 2 prays for time.

Prayer for time is allowed as the last chance. List this case after four weeks.

(ANIL KUMAR CHOUDHARY, J.) Dated 07.04.2026 Smita/-