Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113A] [Entire Act] State of Tamilnadu - Subsection Section 113A(7) in Tamil Nadu Town and Country Planning Act, 1971 (7)The fee collected under this section shall be credited to Government account in such manner as may be prescribed.
