Gujarat High Court
Bayer Vapi Private Limited Kavasseri ... vs The Assistant Commissioner Of Income ... on 29 June, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/SCA/19823/2019 ORDER DATED: 29/06/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19823 of 2019
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BAYER VAPI PRIVATE LIMITED KAVASSERI RAJAGOPALAN SEKHAR
(MANAGING DIRECTOR)
Versus
THE ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE
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Appearance:
DARSHAN R PATEL(8486) for the Petitioner(s) No. 1
MRS KALPANAK RAVAL(1046) for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 29/06/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Learned senior standing counsel Mrs. Kalpanak Raval appears for the respondent. Her name be shown in the cause list. She states that she has already filed the reply yesterday. Office is directed to place the same in the file.
Learned advocate Mr. B. S. Soparkar for the petitioner seeks time to file rejoinder.
Put up on 20th July 2021. Interim relief to continue till then.
[ Bela M. Trivedi, J. ] [ A. C. Joshi, J. ] hiren Page 1 of 1 Downloaded on : Tue Jun 29 23:28:33 IST 2021