Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(s) in Himachal Pradesh Technical University Act, 2014 (s)"Statutes", "Regulations" and "Ordinances" means respectively, the Statutes, Regulations and Ordinances made by the University under this Act;
