Rajasthan High Court - Jodhpur
Ram Singh @ Ramji vs State Of Rajasthan on 9 March, 2021
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S. B. Criminal Writ Petition No. 120/2021
Ram Singh @ Ramji
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
For Petitioner(s) : Mr. Kaluram Bhati
For Respondent(s) : Mr. Mukhtiyar Khan, P.P.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 09/03/2021 Issue notice.
Mr. Mukhtiyar Khan, learned Public Prosecutor accepts notices on behalf of the respondents and submits that he may be granted a weeks' time to file reply.
Time prayed for is allowed.
List the matter on 25.03.2021.
(VINIT KUMAR MATHUR),J 184-Inder/-
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