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Rajasthan High Court - Jodhpur

Ram Singh @ Ramji vs State Of Rajasthan on 9 March, 2021

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                             S. B. Criminal Writ Petition No. 120/2021

                                   Ram Singh @ Ramji
                                                                                                       ----Petitioner
                                                                       Versus
                                   State of Rajasthan & ors.
                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. Kaluram Bhati
                                   For Respondent(s)         :     Mr. Mukhtiyar Khan, P.P.



                                           HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 09/03/2021 Issue notice.

Mr. Mukhtiyar Khan, learned Public Prosecutor accepts notices on behalf of the respondents and submits that he may be granted a weeks' time to file reply.

Time prayed for is allowed.

List the matter on 25.03.2021.

(VINIT KUMAR MATHUR),J 184-Inder/-

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