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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1)(b) in Punjab Colonisation of Government Lands (Punjab) Act, 1912

(b)any breach of a condition regarding arboriculture included in any statement of conditions other than a statement pertaining to tree planting tenants, [or] [The word 'or' inserted by Punjab Act 6 of 1944 section 2(a), (i).]