Section 23(2)(b) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(2)(b) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(b)the expenditure in relation to a Hindu Public Religious Institution and Charitable Endowment is not being incurred in accordance with budget approved under section 22; or

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State of Himachal Pradesh - Subsection

Section 23(2)(b) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984