Madhya Pradesh High Court
Ashok Rana vs Special Police Establishment Lokayukt ... on 20 September, 2017
MCRC-7441-2017
(ASHOK RANA Vs SPECIAL POLICE ESTABLISHMENT LOKAYUKT ORGANISATION)
20-09-2017
Shri Vivekanand Awasthy, Advocate for
applicant.
Shri Pankaj Dubey, Advocate for
respondent/Lokayukt.
Learned counsel for applicant submits that after filing of the present petition, the respondent has filed the charge-sheet on 08.08.2017. In view of this development, he seeks permission to withdraw the petition.
Accordingly, the petition stands dismissed as withdrawn.
(S.K. SETH) (SMT. ANJULI PALO)
JUDGE JUDGE
mn