Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Ashok Rana vs Special Police Establishment Lokayukt ... on 20 September, 2017

                          MCRC-7441-2017
     (ASHOK RANA Vs SPECIAL POLICE ESTABLISHMENT LOKAYUKT ORGANISATION)


20-09-2017

      Shri Vivekanand Awasthy, Advocate for
applicant.
      Shri Pankaj Dubey, Advocate for
respondent/Lokayukt.

Learned counsel for applicant submits that after filing of the present petition, the respondent has filed the charge-sheet on 08.08.2017. In view of this development, he seeks permission to withdraw the petition.

Accordingly, the petition stands dismissed as withdrawn.



  (S.K. SETH)                                    (SMT. ANJULI PALO)
     JUDGE                                              JUDGE




mn