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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(i) in The M.P. Denatured Spirituous Preparation Rules, 1969

(i)That the denatured spirituous preparation is the same as it purports to be and contains not less than 100 grams of soluble ingredients per litre of denatured spirit which is of a strength not less than 50 O.P.;