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[Cites 0, Cited by 0] [Section 87A(3)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(3)(viii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(viii)details of subsidy programmes on major services provided or activities performed by the Council, and manner and criteria of identification of beneficiaries for such programmes: