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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(1)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)No exit doorway shall be less than 1 mtr. in width, except in the case of doorways of toilet, in which case it shall not be less than 0.75 mtr. wide. Doorways shall not be less than 2 mtrs. in height.