Bombay High Court
Veena Nalin Merchant And Another vs M/S Laljee Godhoo And Co And 5 Others on 11 October, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 376 OF 2015
In
ARBITRATION PETITION 791 OF 2012
Veena Nalin Merchant And Another ....PETITIONER
V/S
M/s Laljee Godhoo And Co And 5 Others ....RESPONDENT
WITH APPEALS NO. 378 OF 2015 In ARBITRATION PETITION 939 OF 2012 Veena Nalin Merchant And Gayatri N. Merchant....PETITIONER V/S Laljee Godhoo And Co And 5 Ors ....RESPONDENT WITH NOTICE OF MOTION (APPEALS) NO. 1182 OF 2015 In APPEALS 376 OF 2015 Veena Nalin Merchant And Another ....PETITIONER V/S M/s Laljee Godhoo And Co And 5 Others ....RESPONDENT Dr V Tulzapurkar, Sr Adv a/w Mr Sandeep Parikh, Mr Kunal Mehta, Mr Ravi Gandhi, Mr Punit Damodar, Ms Nikita Vardhan i/b KANGA and CO for Appellants Mr Pradeep Sancheti, Sr Adv a/w Mr Jayesh Ashar, Ms Pratiksha Mody, Ms Kajal Malkan i/b M/S. K. ASHAR and CO. for Respondent Page 1/2 ::: Uploaded on - 11/10/2022 ::: Downloaded on - 12/10/2022 23:08:07 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 11th October, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 10-11-2022 @ 2.30 pm for hearing.
Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 11/10/2022 ::: Downloaded on - 12/10/2022 23:08:07 :::