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Bombay High Court

Shweta Hemendra Mapara ... vs Sabhajit Ramyash Yadav And 5 Ors. on 19 September, 2025

                                                             26-WP-444-2022.DOC




                                                                           Rekha Patil
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION
                       WRIT PETITION NO. 444 OF 2022

 Sabhajit Ramyash Yadav And Anr.                              ...Petitioners
       Versus
 State of Maharashtra and Ors.                                ...Respondents
                                WITH
                    SHOW CAUSE NOICE 5 OF 2022
                                WITH
              INTERIM APPLICATION (L) NO. 30209 OF 2022
                                WITH
                INTERIM APPLICATION NO. 3299 OF 2021
                                WITH
                INTERIM APPLICATION NO. 3307 OF 2021
                                WITH
                INTERIM APPLICATION NO. 3303 OF 2021
                                WITH
                INTERIM APPLICATION NO. 3298 OF 2021
                                WITH
                INTERIM APPLICATION NO. 3300 OF 2021
                                WITH
              INTERIM APPLICATION (L) NO.29097 OF 2021
                                WITH
               INTERIM APPLICATION (L) NO.5562 OF 2022
                                WITH
               INTERIM APPLICATION (L) NO.5474 OF 2022
                                WITH
                INTERIM APPLICATION NO. 3178 OF 2021
                                WITH
              INTERIM APPLICATION (L) NO.30186 OF 2022
                                 IN
                    WRIT PETITION NO. 444 OF 2022
                                WITH
                   WRIT PETITION NO. 3002 OF 2024

 Ragini Kamal Chokshi                                          ... Petitioner
          versus
 State of Maharashtra and Ors.                                 ... Respondents


                                      Page 1 of 2
                                 th
                               19 September 2025



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                                                                 26-WP-444-2022.DOC




                               WITH
              INTERIM APPLICATION (L) NO. 26595 OF 2025
                               WITH
              INTERIM APPLICATION (L) NO. 30150 OF 2022
                                IN
                   WRIT PETITION NO. 3002 OF 2024


 Mr. Sunny Shah a/w Aashka S. i/b Kartik Garg, for the Petitioners.
 Smt. P. H. Kantharia, G. P. a/w Suraj Gupte, AGP, for the
        Respondent Nos. 1 to 3-State.
 Mr. R. pandey a/w T. Monis, for the Respondent No. 4.
 Ms. E. S. D'Souza, Section Officer, Court Receiver Office present.
 Mr. Jehaan Mehta a/w Dhrishti Bhindora i/b Manilal Kher Ambalal
        and Co., for the Applicant in IAL No. 30186 of 2022.
 Ms. Dhrishti Bhindra i/b Manilal Kher Ambalal and Co., for the
        Applicant in IAL No. 30150of 2022


                               CORAM:         SUMAN SHYAM &
                                              MANJUSHA DESHPANDE, JJ.

DATED: 19th SEPTEMBER 2025. PC:-

1. It is submitted at the bar that this matter pertains to Maharashtra Land Revenue Code and, therefore, may not pertain to the present assignment.
2. Registry to verify and place this matter before the appropriate Bench.

(MANJUSHA DESHPANDE, J.) (SUMAN SHYAM, J.) { Page 2 of 2 th 19 September 2025 ::: Uploaded on - 20/09/2025 ::: Downloaded on - 26/09/2025 23:45:59 :::