Himachal Pradesh High Court
State Of Hp & Ors. vs . Nandini on 9 September, 2022
Bench: Sabina, Sushil Kukreja
State of HP & Ors. Vs. Nandini .
LPA No.142 of 2022 9.9.2022 Present:- Mr. Ashwani Sharma Additional Advocate General, for the appellants.
Learned Additional Advocate General requests for an adjournment.
r to As requested, list after four weeks.
(Sabina) Judge (Sushil Kukreja) Judge 9th September, 2022 (Guleria/Subhash) ::: Downloaded on - 09/09/2022 20:07:09 :::CIS