Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 28 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

28.

A member, desiring to speak on any matter, before the Samiti, shall rise from his place, but shall not speak, before the presiding member calls the name of the speaker, when he shall address the presiding member. If two or more members rise simultaneously to speak, the presiding member shall, call the member who first caught his eye, to speak first.The other member or members shall immediately resume their seat. At any time, the presiding member rises in his seat, any member speaking shall resume his seat.