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State of Chattisgarh - Section

Section 9 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

9. Reservations.

- Chhattisgarh Lok Sewa (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994 and rules/instructions issued herein shall apply to all posts of contract appointment by direct recruitment. Besides reservation rules/instructions in force for women and handicapped, etc. in force shall also be applicable.