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[Cites 0, Cited by 0] [Section 413] [Entire Act]

State of Punjab - Subsection

Section 413(3) in The Punjab Municipal Act, 1999

(3)The Chief Officer may refuse permission for the erection or re-erection of any building, which when completed, will be within such distance from a fly- over or overbridge or transportion terminal or other construction, as may be prescribed in this behalf.