Gujarat High Court
Lambda Therapeutic Research Limited vs Ahmedabad Municipal Corporation on 2 August, 2019
Author: K.M.Thaker
Bench: K.M.Thaker, V.P. Patel
C/FA/833/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 833 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 833 of 2019
With
R/FIRST APPEAL NO. 834 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 834 of 2019
With
R/FIRST APPEAL NO. 835 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 835 of 2019
With
R/FIRST APPEAL NO. 836 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 836 of 2019
With
R/FIRST APPEAL NO. 837 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 837 of 2019
With
R/FIRST APPEAL NO. 838 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 838 of 2019
With
R/FIRST APPEAL NO. 839 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 839 of 2019
With
R/FIRST APPEAL NO. 840 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/FIRST APPEAL NO. 840 of 2019
With
R/FIRST APPEAL NO. 841 of 2019
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LAMBDA THERAPEUTIC RESEARCH LIMITED
Page 1 of 2
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C/FA/833/2019 ORDER
Versus
AHMEDABAD MUNICIPAL CORPORATION
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Appearance:
SHASHVATA U SHUKLA(8069) for the Appellant(s) No. 1
GAURANG A VAGHELA(8340) for the Defendant(s) No. 1
RAVAL AND TRIVEDI ASSOCIATES(9262) for the Defendant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE MR.JUSTICE V.P. PATEL
Date : 02/08/2019
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE V.P. PATEL) Learned advocate for the appellant is present.
Learned advocate for the respondent seeks time.
S.O. to 9.8.2019.
Office is directed to call for Record & Proceedings of Municipal Valuation Appeal Nos.32/2009, 31/2010, 2/2011, 5/12, 18/2012, 11/2014, 16/2014, 3/2016 and 27/2016 from Small Cause Court No.4 at Ahmedabad so as to reach this Court on or before 8.8.2019.
(K.M.THAKER, J) (V. P. PATEL,J) Bharat Page 2 of 2 Downloaded on : Sat Aug 03 00:56:35 IST 2019