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Gujarat High Court

Lambda Therapeutic Research Limited vs Ahmedabad Municipal Corporation on 2 August, 2019

Author: K.M.Thaker

Bench: K.M.Thaker, V.P. Patel

         C/FA/833/2019                               ORDER



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/FIRST APPEAL NO. 833 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 833 of 2019
                                With
                   R/FIRST APPEAL NO. 834 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 834 of 2019
                                With
                   R/FIRST APPEAL NO. 835 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 835 of 2019
                                With
                   R/FIRST APPEAL NO. 836 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 836 of 2019
                                With
                   R/FIRST APPEAL NO. 837 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 837 of 2019
                                With
                   R/FIRST APPEAL NO. 838 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 838 of 2019
                                With
                   R/FIRST APPEAL NO. 839 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 839 of 2019
                                With
                   R/FIRST APPEAL NO. 840 of 2019
                                With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                  In R/FIRST APPEAL NO. 840 of 2019
                                With
                   R/FIRST APPEAL NO. 841 of 2019
==========================================================
             LAMBDA THERAPEUTIC RESEARCH LIMITED


                             Page 1 of 2

                                               Downloaded on : Sat Aug 03 00:56:35 IST 2019
            C/FA/833/2019                                           ORDER



                              Versus
                  AHMEDABAD MUNICIPAL CORPORATION
==========================================================
Appearance:
SHASHVATA U SHUKLA(8069) for the Appellant(s) No. 1
GAURANG A VAGHELA(8340) for the Defendant(s) No. 1
RAVAL AND TRIVEDI ASSOCIATES(9262) for the Defendant(s) No. 1
==========================================================

  CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
         and
         HONOURABLE MR.JUSTICE V.P. PATEL

                                   Date : 02/08/2019

                                COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE V.P. PATEL) Learned advocate for the appellant is present.

Learned advocate for the respondent seeks time.

S.O. to 9.8.2019.

Office is directed to call for Record & Proceedings of Municipal Valuation Appeal Nos.32/2009, 31/2010, 2/2011, 5/12, 18/2012, 11/2014, 16/2014, 3/2016 and 27/2016 from Small Cause Court No.4 at Ahmedabad so as to reach this Court on or before 8.8.2019.

(K.M.THAKER, J) (V. P. PATEL,J) Bharat Page 2 of 2 Downloaded on : Sat Aug 03 00:56:35 IST 2019