Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5D] [Entire Act] Union of India - Subsection Section 5D(3) in The Cinematograph Act, 1952 (3)Such Tribunal shall consist of a Chairman and not more than four other members appointed by the Central Government.
