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State of Punjab - Section

Section 41 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

41. Application for licence.

- [Sections 18 and 38 (2) (c) and (i)]. - Every person intending to undertake any filming operation at a protected monument shall apply to the Director in Form IX at least three months before the proposed date of commencement of such operation.