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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(4)(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)any right, privilege, obligation or liability acquired, accrued or incurred under the order(s) so repealed; or