Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1)(b) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949 (b)satisfy himself as to the identity of the persons appearing before him and alleging that the marriage or divorce has been effected;