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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(2) in The Goa Private Security Agencies Rules, 2008

(2)Every appeal shall be accompanied by a copy of order appealed against and by such fee as may be fixed by the Controlling Authority and deposited in such manner as may be specified by the Controlling Authority in Official Gazette.