Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 8 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

8. Resolution.

- Any resolution concerned with any of the subject, conferred under the Act to the Gram Sabha shall be passed by the majority of members present and voting in the meeting of the Gram Sabha.