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State of Andhra Pradesh - Section

Section 261 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

261. Date and place for sale:

- The District Judge shall fix a particular place and a particular day in the week or the sale of such movable properties as may be brought to Court. When there are more Courts than one in the same station, the sales for all such Courts shall be held on the same day, and in the same place, in such sequence as the District Judge may by general or special order, determine. All sales at Court shall begin at noon, and the sale of any lots, not put up before 5.00 p.m. shall be adjourned to, noon on the next Court day.