Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The National Commission For Minorities (Annual Statement Of Accounts, Audit The Annual Report) Rules, 1995 (d)"Financial Year" means the year beginning on the 1st of April and ending on 31st of March following;
