Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 310] [Entire Act] State of Jharkhand - Subsection Section 310(2) in Jharkhand Municipal Act, 2011 (2). When any such premises have been fixed, no person shall slaughter any animal for sale at any other place.
