Section 12 in The Rajasthan Accounts Service Rules, 1954
12. Academic qualifications.
- A candidate for recruitment by competitive examination must hold a degree in Engineering or Technology, Arts, Science, Agriculture or Commerce of a University established by law in India or of a foreign University declared by Government in consultation with the Commission, to be equivalent of a degree of a University established by law in India, or must be a Chartered Accountant, or must have passed the final examination of Cost Accountant of the Institute of Cost & Works Accountant of India or must hold a diploma in the Cost Accountancy of University established by law in India or of a foreign University declared by Government in consultation with the Commission to be equivalent of diploma of University established by law in India.Note.- Government have decided to recognise the Diploma in Rural Service awarded by the National Council of Rural Higher Education, as equivalent to the first degree of a recognised University for purposes of appointment to Services and posts under the Government for a period of five years only, in the first instance, with effect from 2nd June, 1959.Explanation.- For the purpose of this rule a degree in Arts or Science does not include a degree in Medicine.
