Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 5 December, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022 & I.A. 8460/2022.
MANGALORE REFINERY AND
PETROCHEMICALS LIMITED ..... Petitioner
Through: Mr. Gopal Jain, Sr. Adv. with
Mr. Saswat Pattnaik, Advocate.
versus
DRIPLEX WATER ENGINEERING
PRIVATE LIMITED ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.12.2022 Mr. Gopal Jain, learned Senior Counsel for the petitioner, states that some of the issues which arise in this petition are pending consideration before the Division Bench in LPA 216/2019, which is next listed on 09.02.2023. Mr. Vikram Nandrajog, learned counsel for the respondent does not dispute this position.
List on 24.04.2023, without prejudice to the contention of the respondent recorded in the order dated 07.09.2022.
PRATEEK JALAN, J DECEMBER 5, 2022 'Bhupi'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:07.12.2022 11:57:55