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Delhi High Court - Orders

Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 5 December, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                            $~15
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                            +     O.M.P. (COMM) 235/2022 & I.A. 8460/2022.

                                  MANGALORE REFINERY AND
                                  PETROCHEMICALS LIMITED                    ..... Petitioner
                                              Through: Mr. Gopal Jain, Sr. Adv. with
                                                       Mr. Saswat Pattnaik, Advocate.

                                                              versus

                                  DRIPLEX WATER ENGINEERING
                                  PRIVATE LIMITED                         ..... Respondent
                                                Through: Mr. Vikram Nandrajog, Advocate.

                            CORAM:
                            HON'BLE MR. JUSTICE PRATEEK JALAN

                                                      ORDER

% 05.12.2022 Mr. Gopal Jain, learned Senior Counsel for the petitioner, states that some of the issues which arise in this petition are pending consideration before the Division Bench in LPA 216/2019, which is next listed on 09.02.2023. Mr. Vikram Nandrajog, learned counsel for the respondent does not dispute this position.

List on 24.04.2023, without prejudice to the contention of the respondent recorded in the order dated 07.09.2022.

PRATEEK JALAN, J DECEMBER 5, 2022 'Bhupi'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:07.12.2022 11:57:55