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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(4)(e) in The M.P. Factories Rules, 1962

(e)a suitable drain cock or valve at the lowest part of the pressure vessel for the discharge of the liquid or other substances that may-collect in the pressure vessel :