Section 14(4)(c) in Andhra Pradesh General Sales Tax Act, 1957

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State of Andhra Pradesh - Subsection

Section 14(4)(c) in Andhra Pradesh General Sales Tax Act, 1957

(c)assess at the correct rate the turnover that has been assessed at a lower rate;

(cc)assess the correct amount of tax payable, in case where any deduction or exemption has been wrongly allowed;