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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(3) in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

(3)Transfers of Chief Administrative Officers from one Unit to another shall be made by the High Court of Judicature at Hyderabad for the State of Telangana and the State of Andhra Pradesh.