Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xviii) in Rajasthan Panchayati Raj Act, 1994

(xviii)"Population", when used with reference to a local area, means the population of such lo9cal area as ascertained at the last proceeding census of which the relevant figures have been published;