Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(d) in Uttarakhand Police (Extraordinary Pension) (Amendment) Rules, 2018 (d)Death while protection rescue of people during natural disasters e.g. flood/ earthquake/landslide ice storm, etc.,
