Gauhati High Court
Fakir Chand Mamud And 37 Ors vs The State Of Assam And 3 Ors on 22 December, 2020
Author: Suman Shyam
Bench: Suman Shyam
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GAHC010185662020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5577/2020
1. FAKIR CHAND MAMUD AND 37 ORS
S/O. FOYZAL HOQUE, R/O. VILL. RANGAPANI, P.O. BORKONA, P.S.
MANKACHAR, DIST. SOUTH SALMARA MANKACHAR, ASSAM, PIN-783131.
2: ROMJAN ALI
S/O. SONAULLAH SK. R/O. VILL. RANGAPANI P.O. BORKONA P.S.
MANKACHAR DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
3: AMINUL ISLAM
S/O. SOBUR MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
4: SOBUR MIAH
S/O. BOKUL MIAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
5: ASRAFUL MOLLAH
S/O. SAMSUL ALI
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
6: SOLEMAN SK.
S/O. ROSHID ALI SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
7: ROHIM BADSHA
S/O. ROSHID ALI SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
8: ASHANUR ISLAM
S/O. ABU BOKKAR
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
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DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
9: SIDDIK ALI
S/O. ABDUR ROHIM
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
10: AKHIRUL ISLAM MONDAL
S/O. ABDUL KADER ALI MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
11: WAHAB MONDAL
S/O. ABDUL GONI MONDAL
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
12: BOKUL MOLLAH
S/O. ABDUL SATTAR MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
13: RAIJUDDIN
S/O. ZOSIMUDDIN
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
14: ATOWAR RAHMAN
S/O. ZOLIL SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
15: ZAKIR HOSSAIN
S/O. SHORHAB ALI SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
16: SHER ALI
S/O. ROHUMUDDIN SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
17: APTAR ALI
S/O. AKRAM ALI
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
18: ASRAFUL ALOM
S/O. HAMID MOLLAH
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R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
19: AMZAD ALI AHMED
S/O. SAHAR ALI
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
20: MINARUL MOLLAH
S/O. WAHAD ALI MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
21: MOFIZUR RAHMAN
S/O. SAMAD ALI
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
22: INZAMUL ISLAM
S/O. ABUL HUSSAIN
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
23: FIROZ KHANDAKAR
S/O. FAKIR CHAND MAMUD
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
24: BABUL HUSSAIN MOLLAH
S/O. ABDUS SATTAR MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
25: ABDUR ROSHID
S/O. ABDUL HAMID
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
26: ANOWER HUSSAIN
S/O. HABEL SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
27: ABDUL MOTIN SHEIKH
S/O. ABDUL ROSHID
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
28: BABUL HUSSAIN
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S/O. ABDUR ROSHID SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
29: SOPIAL HOQUE
S/O. ISMAIL HOSSAIN
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
30: HAFIZUR ROHMAN
S/O. ABUL HUSSAIN
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
31: MAJIBOR SHEIKH
S/O. JOSIM UDDIN SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
32: ABDUR RAHMAN
S/O. EBRAHIM ALI MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
33: EYAKUB MIAH
S/O. ABDUL MOZID SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
34: ABDUR ROSHID
S/O. JOSIM UDDIN SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
35: SAMARUZZAMAN MOLLAH
S/O. L. MOLLAH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
36: HOBIBOR ROHMAN
S/O. ALEK ZAMAL SHEIKH
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
37: SAFIUR ISLAM
S/O. ABDUR ROSHID ALI
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131.
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38: MAINUDDIN SK.
S/O. ABDUL BARIK
R/O. VILL. RANGAPANI P.O. BORKONA P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783131
VERSUS
1. THE STATE OF ASSAM AND 3 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI-06.
2:THE DEPUTY COMMISSIONER, SOUTH SALMARA KANKACHAR
HATSINGIMARI P.O. HATSINGIMARI DIST. SOUTH SALMARA
MANKACHAR ASSAM PIN-783135.
3:THE SUPDT. OF POLICE, SOUTH SALMARA MANKACHAR DISTRICT
HATSINGIMARI P.O. HATSINGIMARI DIST. SOUTH SALMARA
MANKACHAR ASSAM PIN-783135.
4:THE OFFICER IN CHARGE, MANKACHAR POLICE STATION
P.O. AND P.S. MANKACHAR DIST. SOUTH SALMARA MANKACHAR
ASSAM PIN-783135
Advocate for the Petitioner : MR R ISLAM
Advocate for the Respondent : GA, ASSAM
-BEFORE-
HON'BLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 22-12-2020 Mr. R. Islam, learned counsel for the petitioners seeks leave of this Court to withdraw the writ petition with liberty to pursue appropriate legal remedy as may be available to his client.
Ms. M. Bhattacharyya, learned Additional Senior Government Advocate, Assam is present, who does not have any objection to the prayer so made.
In view of the above, this writ petition stands disposed of on withdrawal with liberty as prayed for.
JUDGE Page No.# 6/6 Comparing Assistant